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[Cites 1, Cited by 0]

Punjab-Haryana High Court

Sahil Goyal vs Vaish College Of Engineering, Rohtak ... on 23 February, 2023

Author: G.S. Sandhawalia

Bench: G.S. Sandhawalia

                                                                      Neutral Citation No:=




IN THE HIGH COURT OF PUNJAB AND HARYANA
                  AT CHANDIGARH

                                          LPA-1585-2018
                                          Decided on : 23.02.2023

Sahil Goyal

                                                                 ......Appellant
                                     Versus

Vaish College of Engineering, Rohtak & another              ......Respondents


CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
        HON'BLE MR.JUSTICE HARPREET KAUR JEEWAN


Present:-     Mr. Lalit Rishi, Advocate, for the appellant(s).

              Mr.Amitabh Tewari, Advocate
              and Ms.Sanya Kaushal, Advocate, for respondent No.1.

              Mr.Sunil K.Nehra, Advocate
              and Mr.Suryaveer S.Surjewala, Advocate.

                *****
G.S. Sandhawalia, J.

The present appeal stands allowed, in view of the detailed judgment of even date passed in LPA-1554-2018 titled Sachin Jain Vs. Vaish College of Engineering, Rohtak & another.

(G.S. SANDHAWALIA) JUDGE (HARPREET KAUR JEEWAN) JUDGE 23.02.2023 sailesh Whether speaking/reasoned : Yes No Whether Reportable : Yes No Neutral Citation No:= 1 of 1 ::: Downloaded on - 02-06-2023 08:46:20 :::