Punjab-Haryana High Court
Sahil Goyal vs Vaish College Of Engineering, Rohtak ... on 23 February, 2023
Author: G.S. Sandhawalia
Bench: G.S. Sandhawalia
Neutral Citation No:=
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
LPA-1585-2018
Decided on : 23.02.2023
Sahil Goyal
......Appellant
Versus
Vaish College of Engineering, Rohtak & another ......Respondents
CORAM : HON'BLE MR.JUSTICE G.S. SANDHAWALIA
HON'BLE MR.JUSTICE HARPREET KAUR JEEWAN
Present:- Mr. Lalit Rishi, Advocate, for the appellant(s).
Mr.Amitabh Tewari, Advocate
and Ms.Sanya Kaushal, Advocate, for respondent No.1.
Mr.Sunil K.Nehra, Advocate
and Mr.Suryaveer S.Surjewala, Advocate.
*****
G.S. Sandhawalia, J.
The present appeal stands allowed, in view of the detailed judgment of even date passed in LPA-1554-2018 titled Sachin Jain Vs. Vaish College of Engineering, Rohtak & another.
(G.S. SANDHAWALIA) JUDGE (HARPREET KAUR JEEWAN) JUDGE 23.02.2023 sailesh Whether speaking/reasoned : Yes No Whether Reportable : Yes No Neutral Citation No:= 1 of 1 ::: Downloaded on - 02-06-2023 08:46:20 :::