Delhi High Court - Orders
The File Is Duly Bookmarked Mankind ... vs Ram Kumar M/S Dr. Kumars ... on 27 September, 2023
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 566/2022
The file is duly bookmarked
MANKIND PHARMA LTD.
..... Petitioner
Through: Ms. Saumya Bajpai, Adv.
(8826576220)
versus
RAM KUMAR M/S DR. KUMARS
PHARMACEUTICALS
..... Respondent
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 27.09.2023 The petitioner has complied with all the necessary formalities.
The court notice issued to the respondent no. 1 via speed-post has been received back unserved with the report of "left". The service reports of its counsel and Trademark- agent are however awaited.
List the matter for further proceedings on 24.11.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 27, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 03:06:58