Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(2)(a) in Puducherry Town and Country Planning Act, 1969

(a)laying out or re-laying out of land either vacant or already built upon as building sites or for any of the purposes mentioned in this section;