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State of Punjab - Section
Section 21 in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960
21. Daily routine of protective homes [Section 23(2)(g)].
- The following daily routine shall be observed in the protective homes :-| 5.30 a.m. to 6.30 a.m. in warm months and 6.30 a.m. to 7.30a.m. in the colder months | Visit to the latrines, ablutions, bath and toilet |
| 7.30 a.m. to 7.45 a.m. | Morning prayers |
| 7.45 a.m. to 8.15 a.m. | Breakfast |
| 8.15 a.m. to 9.30 a.m. | Washing personal clothes |
| 10 a.m. to 1 p.m. | School or Workshop |
| 1 p.m. to 2 p.m. | Lunch and rest |
| 2 p.m. to 4.30 p.m. | Needle work and handicrafts or workshop |
| 4.30 p.m. to 6.30 p.m. | Games, gardening and bath |
| 4.30 p.m. to 6.45 p.m. | Evening prayer |
| 6.45 p.m. to 7.30 p.m. | Night meal |
| 7.30 p.m. to 9.30 p.m. | Study or reading |