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State of Punjab - Section

Section 21 in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

21. Daily routine of protective homes [Section 23(2)(g)].

- The following daily routine shall be observed in the protective homes :-
5.30 a.m. to 6.30 a.m. in warm months and 6.30 a.m. to 7.30a.m. in the colder months Visit to the latrines, ablutions, bath and toilet
7.30 a.m. to 7.45 a.m. Morning prayers
7.45 a.m. to 8.15 a.m. Breakfast
8.15 a.m. to 9.30 a.m. Washing personal clothes
10 a.m. to 1 p.m. School or Workshop
1 p.m. to 2 p.m. Lunch and rest
2 p.m. to 4.30 p.m. Needle work and handicrafts or workshop
4.30 p.m. to 6.30 p.m. Games, gardening and bath
4.30 p.m. to 6.45 p.m. Evening prayer
6.45 p.m. to 7.30 p.m. Night meal
7.30 p.m. to 9.30 p.m. Study or reading
Note :- Daily routine may be suitably modified on Sundays and other gazetted holidays. Saturdays shall be observed as half holidays.