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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(xii) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(xii)to admit schools to privileges of the Institute on the recommendation of the Academic Council subject to the provisions of the regulations and to withdraw any of the privileges;