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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(9) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971

(9)to collect prescribed fees or charges for admission to the examinations held by the council and for certificates, diplomas or degrees granted or conferred by it;