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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Kerala - Subsection

Section 82(6) in The Kerala Panchayat Buildings Rules, 2011

(6)The Committee shall initiate and take actions to promote and monitor implementation of the road scheme in total. The Committee may also promote landpooling scheme wherever feasible to enable the implementation of the scheme in total.