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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(21)(iii) in Gujarat Surviving Alienations Abolition Act, 1963

(iii)in the Saurashtra area of the State of Gujarat, any law regulating agricultural tenancies in force for the time being in that area;