Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2)(ii) in Haryana Industrial Promotion Act, 2005

(ii)to receive Composite Application Forms for grant of clearances for setting up industrial units with proposed investment of Rs. 30.00 crores and above;