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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Tamilnadu - Subsection

Section 40(1) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(1)On commencement of construction, the applicant shall notify the [Public Works Department Authority concerned] [Substituted by G. O. Ms. No.1357, Cinema, dated the 8th September 1993.] to enable him to issue the certificate of structural soundness under sub-rule (4).