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State of Punjab - Section
Section 11 in Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012
11. Death Gratuity.
- In case of an employee who dies in harness, the death gratuity shall be admissible at the rates given below :-| Length of service | Rate of Gratuity |
| (i) Less than one year | Two times of pay; |
| (ii) One year or more but less than five years | Six times of pay; |
| (iii) Five years or more but less than twentyyears | Twelve times of pay; and |
| (iv) Twenty years and above | Half pay for every completed six monthly periodof qualifying service subject to a minimum of thirty-three yearspay: |
| Provided that the amount of the death gratuityshall in no case exceeds rupees one lac. |