Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Bihar - Subsection Section 27(c) in Indira Gandhi Institute of Medical Sciences Act, 1984 (c)the allowances, if any, to be paid to the Chairman and the members of the Governing Body and of standing and ad hoc committees;
