Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(l) in The Punjab Municipal Corporation Act, 1976

(l)the construction and maintenance of -
(i)rest-houses,
(ii)poor-houses,
(iii)infirmaries,
(iv)children's homes,
(v)houses for the deaf and dumb and for disabled and handicapped children,
(vi)shelters for destitute and disabled persons,
(vii)asylums for persons of unsound mind;