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[Cites 0, Cited by 0] [Section 527(2)] [Section 527] [Entire Act]

Union of India - Subsection

Section 527(2)(b) in The Income Tax Act, 2025

(b)persons providing any services or facilities or supplying any ship, aircraft, machinery or plant (whether by sale or hire) for any business consisting of the prospecting for or extraction or production of mineral oils carried on by that Government, or any person specified by that Government by notification; and