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State of Odisha - Section

Section 17 in The Orissa Veterinary Practitioners Rules, 1976

17. Application for registration.

- Every, person who (i) has completed the age of twenty one years, and (ii) holds a recognised veterinary qualification and desires to have himself registered shall apply to the Registrar in Form IX duly filled in and signed by himself. Every such application shall be accompanied by a fee as provided in Rule 26.