Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 52] [Entire Act] State of Gujarat - Subsection Section 52(c) in The Bombay Shops and Establishments Act, 1948 (c)If in any establishment any person is required or allowed to work in contravention of Section 14, 15. 16, 17. 21, 22, 23, 24, 28, 29. 30 or 31; or
