Tripura High Court
Jagadish Ch. Dhar And 5 Others vs The State Of Tripura And 6 Others on 8 March, 2019
Author: S. Talapatra
Bench: S. Talapatra
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C)344 of 2019
Jagadish Ch. Dhar and 5 Others
----Petitioner(s)
Versus
The State of Tripura and 6 Others
----Respondent(s)
For Petitioner(s) : Mr. K. Nath, Adv. For Respondent(s) : Mr. G.S. Bhattacharjee, Adv.
HON'BLE MR. JUSTICE S. TALAPATRA Order 08/03/2019 Mr. K. Nath, learned counsel appearing for the petitioners has prayed for leave to withdraw this petition for filing afresh as per the High Court Rules.
Prayer stands allowed.
This writ petition stands dismissed on withdrawal with liberty reserved to the petitioner to file fresh writ petitions.
JUDGE Sabyasachi B