Supreme Court - Daily Orders
Sunworld Residency Pvt. Ltd. vs Mohit Seth on 15 April, 2024
Bench: B.V. Nagarathna, Sanjay Karol
ITEM NO.53 COURT NO.12 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 8025/2022
SUNWORLD RESIDENCY PVT. LTD. Appellant(s)
VERSUS
MOHIT SETH & ORS. Respondent(s)
(IA No. 147005/2022 - EX-PARTE STAY
IA No. 147006/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 15-04-2024 This matter was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE SANJAY KAROL
For Appellant(s) Mr. Anil Karnwal, Adv.
Mr. Karunakar Mahalik, AOR
Mr. Sabendra Kumar, Adv.
Mr. Manoranajan Mishra, Adv.
Mr. Ashok Sharma, Adv.
For Respondent(s) M/S. Veritas Legis, AOR
Mr. Ananga Bhattacharyya, Adv.
Mr. Krishanu Barua, Adv.
Ms. Devahuti Tamuli, Adv.
Ms. Amrita Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 20.08.2024.
(RADHA SHARMA) (POOJA SHARMA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2024.04.16 17:55:20 IST Reason: