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[Cites 0, Cited by 0] [Section 25(30)] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(30)(b) in Orissa Minor Minerals Concession Rules, 2004

(b)enter into or make any agreement, contract or understanding whereby the lessee will o< may be directly or indirectly financed by, any person or body of persons other than the lessee.