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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(7)(a) in Nagaland Municipal Act, 2001

(a)The provisions of this Act and all notifications, rules, regulations, orders, directions and powers issued, made or conferred thereunder, shall cease to apply to such area;