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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(d) in The Oudh Laws Act, 1876

(d)as to the appointment and remuneration of persons 3 (not being persons in the service of the Government)] by whom local investigations under section 180, and investigations and adjustments of accounts under section 181, of the Code of Civil Procedure 4 are to be made.