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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(10A) in Maharashtra Police Act

(10A)"Police Establishment Board No. 1", "Police Establishment Board No. 2", "Police Establishment Board at Range Level", "Police Establishment Board at Commissionerate Level", "Police Establishment Board at District Level" and "Police Establishment Board at the Levels of Specialized Agencies" means the Boards constituted under sections 22C, 22E, 22G, 22I, 22J-1 and 22J-3, respectively;