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Gujarat High Court

The Commissioner Of Income Tax-Ii vs Gujarat Heavy Chemicals ... on 1 December, 2014

Author: Ks Jhaveri

Bench: Ks Jhaveri, K.J.Thaker

        O/TAXAP/1277/2007                                ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       TAX APPEAL NO. 1277 of 2007
                                  With
                       TAX APPEAL NO. 1279 of 2007
                                  With
                       TAX APPEAL NO. 1280 of 2007
                                    TO
                       TAX APPEAL NO. 1283 of 2007
                                  With
                       TAX APPEAL NO. 1285 of 2007
================================================================
         THE COMMISSIONER OF INCOME TAX-II....Appellant(s)
                           Versus
         GUJARAT HEAVY CHEMICALS LIMITED....Opponent(s)
================================================================
Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Appellant(s) No. 1
MRS SWATI SOPARKAR, ADVOCATE for the Opponent(s) No. 1
================================================================

        CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
               and
               HONOURABLE MR.JUSTICE K.J.THAKER
                     Date : 01/12/2014
                              ORAL ORDER

(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At   the   request   of   Mr.   Bhatt,   learned   senior  advocate, matters are adjourned to 9th December, 2014 (K.S.JHAVERI, J.) (K.J.THAKER, J) Page 1 of 2 O/TAXAP/1277/2007 ORDER pawan Page 2 of 2