Gujarat High Court
The Commissioner Of Income Tax-Ii vs Gujarat Heavy Chemicals ... on 1 December, 2014
Author: Ks Jhaveri
Bench: Ks Jhaveri, K.J.Thaker
O/TAXAP/1277/2007 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL NO. 1277 of 2007
With
TAX APPEAL NO. 1279 of 2007
With
TAX APPEAL NO. 1280 of 2007
TO
TAX APPEAL NO. 1283 of 2007
With
TAX APPEAL NO. 1285 of 2007
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THE COMMISSIONER OF INCOME TAX-II....Appellant(s)
Versus
GUJARAT HEAVY CHEMICALS LIMITED....Opponent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Appellant(s) No. 1
MRS SWATI SOPARKAR, ADVOCATE for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE KS JHAVERI
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 01/12/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE KS JHAVERI) At the request of Mr. Bhatt, learned senior advocate, matters are adjourned to 9th December, 2014 (K.S.JHAVERI, J.) (K.J.THAKER, J) Page 1 of 2 O/TAXAP/1277/2007 ORDER pawan Page 2 of 2