Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 9 in Telangana Municipal Corporations Act, 1994 9. [ [Section 9 substituted with sections 9 and 9-A including marginal headings by Act No.1 of 1995; and subsequently sections 9 and 9A were omitted by Act No. 29 of 2005.] XXX]
