Section 5 in The Rajasthan Government Grants Act, 1961
5. Repeal.
- The Government Grants Act, 1895, of the Central Legislature, in so far as it extends to or stands adapted to the whole or any part of the State of Rajasthan and all other corresponding laws in force in any part of the State are hereby repealed and serial number 35 of the Schedule to the Rajasthan Adaptation of Central Laws Ordinance, 1950 (Rajasthan Order 4 of 1950) is hereby omitted.
