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State of West Bengal - Section

Section 6 in West Bengal Land Reforms Act, 1955

6. [ Omitted] [Omitted by the West Bengal Land Reforms (Amendment) Act, 1971 (President's Act No. 3 of 1971) and then by the West Bengal Land Reforms (Amendment) Act, 1972 (West Bengal Act No. 12 of 1972) with retrospective effect from February 12, 1971.]