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State of Haryana - Section

Section 30 in Punjab Cinemas (Regulation) Rules, 1952

30. Clock room accommodation.

- (i) Provision shall not be made in the corridors, passages and stairways of the building for hanging hats and cloaks.
(ii)Where cloak rooms are provided they shall be so situated that the persons using them will not interfere with the free use of any exit.