Bombay High Court
Ups Sales vs Union Of India on 10 July, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
ppn 1 63.wpl-18061.23.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.18061 OF 2023
UPS Sales & Anr. .. Petitioners
Versus
Union of India & Ors. .. Respondents
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Mr.Alankar Kirpekar a/w Shekhar Bhagat and Mr.Ayush Tiwari i/by
Shekhar Bhagat for the petitioners.
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CORAM : G. S. KULKARNI &
JITENDRA JAIN, JJ.
DATE : 10th July 2023 P.C.:-
. Stand over to 11th July 2023.
JITENDRA JAIN, J. G. S. KULKARNI, J.::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 20:55:25 :::