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Bombay High Court

Ups Sales vs Union Of India on 10 July, 2023

Author: G. S. Kulkarni

Bench: G. S. Kulkarni

ppn                                   1               63.wpl-18061.23.doc


         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

                   WRIT PETITION (L) NO.18061 OF 2023

UPS Sales & Anr.                                     .. Petitioners
     Versus
Union of India & Ors.                                .. Respondents

           ---
Mr.Alankar Kirpekar a/w Shekhar Bhagat and Mr.Ayush Tiwari i/by
Shekhar Bhagat for the petitioners.
           ---
                        CORAM : G. S. KULKARNI &
                                    JITENDRA JAIN, JJ.

DATE : 10th July 2023 P.C.:-

. Stand over to 11th July 2023.
JITENDRA JAIN, J. G. S. KULKARNI, J.
::: Uploaded on - 10/07/2023 ::: Downloaded on - 11/07/2023 20:55:25 :::