Section 11(1)(vii) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(vii)An application for grant of permission for sub-lease shall be made in Form-DMI (SL) and shall be accompanied by:-

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