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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(a) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

(a)"Strike" means a cessation of work by a body of persons employed in any industry acting in combination, or a concerned refusal, or a refusal under the common undertaking of any number of persons who are or have been so employed to continue to work or to accept employment;