Chattisgarh High Court
Anthony Antiya vs The State Of Chhattisgarh on 18 May, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet MCRC No. 2118 of 2020 Anthony Antiya Versus The State of Chhattisgarh 02 18/05/2020 Shri Shalvik Tiwari, Counsel for the Applicant.
Shri Vimlesh Vajpayee, G.A. for the State. Heard.
Admit.
Call for the case diary. List this case for final hearing in the next week.
Sd/-
(Rajani Dubey) Judge Ruchi