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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Haryana - Subsection

Section 61(v) in The Haryana New Mandi Townships Building Rules, 1967

(v)Where it passes through a building it shall to that extent be constructed of cast iron or other not less suitable metal; provided, however, that no drain shall pass through or under the floor of a habitable room;