Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18C(2)] [Section 18C] [Entire Act]

State of Maharashtra - Subsection

Section 18C(2)(b) in The Maharashtra Co-Operative Societies Act, 1960

(b)the amalgamation of two or more existing societies into one society and the area of its operation;