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[Cites 0, Cited by 0] [Section 103(2)] [Section 103] [Entire Act]

State of Madhya Pradesh - Subsection

Section 103(2)(g) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(g)the fees payable for the copies of documents, estimates and plans furnished by any of its officer and servants under this Act;