Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 18 in Andhra Pradesh Forest Contract (Disposal of Forest Produce) Rules, 1977 18. Procedure for handing over and taking over of possession of the coupe. - On completion of formalities by the Forest Contractor following confirmation the Divisional Forest Officer shall issue possession order in Form V.
