Section 2(9)(c) in Rajasthan Public Trust Act, 1959

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State of Rajasthan - Subsection

Section 2(9)(c) in Rajasthan Public Trust Act, 1959

(c)in the case of a society registered or deemed to be registered under the Rajasthan Societies Registration Act, 1958 (Rajasthan Act 28 of 1958) or under any other analogous law in force in any part of the State, any member of such society; and

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State of Rajasthan - Subsection

Section 2(9)(c) in Rajasthan Public Trust Act, 1959