Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Arunachal Pradesh - Section Section 24 in Arunachal Pradesh Municipal Election Rules, 2011 24. Notification of symbol. - The State Election Commission shall specify, by notification published in the official gazette, the symbols for allotment in the election.
