Section 75(4) in The Maharashtra Universities Act, 1994
(4)Committees for Academic Services Unit.-(a)Each Academic Services Unit of the university shall have a committee whose principal responsibility shall be to organise, oversee and maintain the services under its charge;(b)The Committee of such unit shall consist of the following members, namely:-(i)the Vice-Chancellor - Chairman;(ii)one Dean nominated by Deans from amongst themselves;(iii)not more than three Fleads of university institutions or departments making use of the services of the unit, nominated by the Academic Council;(iv)one nominee of the funding agency for the unit, if any;(v)one expert having special knowledge of the concerned academic services, other than the employees of the university, nominated by the Vice- Chancellor;(vi)Head or Director of the concerned Academic Services Unit- Secretary;(c)The term of office of the nominated members shall be five years;(d)The powers and duties of the committees and the procedure of their meetings shall be as prescribed;(e)The committee shall meet at least twice a year.
