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[Cites 0, Cited by 1] [Section 4(5)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(5)(d) in Punjab General Sales Tax Act, 1948

(d)in relation to any other dealer [5,00,000] [Substituted for Rs. 3,00,000/- by Punjab Act 3 of 1996.] rupees :