Section 11 in The Ozone Depleting Substances (Regulation And Control) Rules, 2000
11. Regulation on reclamation and destruction of ozone depleting substances
.-(1) No person shall reclaim or cause to reclaim any ozone depleting substance after the date specified in column (5) of Schedule V unless he has registered with the authority specified in column (4) of that Schedule.(2)No person shall destroy or cause to destroy any ozone depleting substance after the date specified in column (5) of Schedule V unless he has registered with the authority specified in column (4) of that Schedule.
