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State of Uttar Pradesh - Section

Section 23 in The U.P. Board of Revenue Subordinate Audit Service Rules, 1978

23. Departmental examination.

- Persons appointed to the post of Senior Accounts Clerks and Accountants will be required, during the period of probation, to pass a departmental examination. The subjects and syllabus of the departmental examination are given in Appendix 'H'.