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[Cites 0, Cited by 0] [Section 5(1B)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1B)(iii) in The Aircraft Act, 1934

(iii)in sub-section (2), after the word, brackets and figure "sub-section (1)", the words, brackets, figures and letters "or sub-section (1A) or sub-section (1B)" shall be inserted.