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[Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act]

Greater Bengaluru City Corporation -

Section 87(2)(c) in Bangalore Water Supply and Sewerage Act, 1964

(c)the form in which the annual financial statement and supplementary statements under section 17 shall be prepared by the Board, and the particulars to be included therein;