Section 11 in Tamil Nadu Universities Laws (Third Amendment) Act, 2022 .
11. Amendment of section 55.
In section 55 of the 1985 Act, in sub-section (2), the expression " or deaf-mute or suffers from leprosy" shall be omitted.PART-VII AMENDMENTS TO THE MANONMANIAM SUNDARANAR UNIVERSITY ACT, 1990.
