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State of Rajasthan - Section

Section 5 in Rajasthan Stamps Disposal Rules, 1962

5.

If the value of the obsolete, unserviceable or spoilt stamps exceeds Rs. 5000/- the sanction of the State Government shall be obtained for the writing off of the value of such stamps and their destruction. On receipt of sanction the Superintendent of Stamps shall personally destroy the stamps and shall grant a destruction certificate.