Section 35(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978
(2)in the case of recruitment of a member of the teaching staff of the college, a representation of the University nominated by the Vice-Chancellor and the Head of the Department, if any, concerned with the subjects to be taught by such member;(k)that the college shall comply with the Statutes, Ordinances and Regulations providing for conditions of service including salary scales and allowances, of the teaching and other academic and non-academic staff of an affiliated college;(l)such other conditions as may be specified in the Statutes in accordance with the provisions of this Act :Provided that, nothing in Clause (j) shall apply to a Government college, a college maintained by Government or a college established and administered by minority whether based on religion or language.
