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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Jharkhand - Subsection

Section 57(12) in Bihar Factories Rules, 1950

(12)The competent person making the report of any examination under this rule shall within seven days of the completion of the examination send to the Inspector a copy of the report in every case where the maximum permissible working pressure is reduced, or where the examination shows that the plant cannot continue to be used with safety unless certain repairs are carried out immediately or within a specified time.