Himachal Pradesh High Court
Shyam Lal vs Resident Engineer, Hpseb And on 6 April, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Shyam Lal Versus Resident Engineer, HPSEB and others Execution Petition No.50 of 2022 .
06.04.2022 Present: Ms. Seema Azad, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for the respondents.
Notice. Mr. Tara Singh Chauhan, learned Standing Counsel appears and accepts service of notice on behalf of the respondents. He prays for and is granted two weeks' time to file reply.
List alongwith Execution Petition No.48 of 2022.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge April 06, 2022 (Bhardwaj) ::: Downloaded on - 06/04/2022 20:12:02 :::CIS