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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(m) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(m)to manage and control all the immovable and movable properties owned by the University or transferred to it subject to the provisions of and for the purposes of this Act;