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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(f) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956

(f)"landowner" means the owner of the land let tor cultivation by a cultivating tenant and includes the heirs, assignees, legal representatives of such owner, or person during rights through him;